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Tata Capital Financial Services ... vs Allied Tarding Co. And Ors
2023 Latest Caselaw 1734 Cal/2

Citation : 2023 Latest Caselaw 1734 Cal/2
Judgement Date : 28 July, 2023

Calcutta High Court
Tata Capital Financial Services ... vs Allied Tarding Co. And Ors on 28 July, 2023
OD-68
                                  ORDER SHEET

                                   EC/47/2023

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                    TATA CAPITAL FINANCIAL SERVICES LTD.
                                    Versus
                        ALLIED TARDING CO. AND ORS.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 28th July, 2023.

Appearance:

Ms. Archana Chowdhary, Adv.

The Court: The advocate-on-record of the award-holder seeks extension

of time to serve the judgment-debtors.

List this matter on 11th August, 2022.

(MOUSHUMI BHATTACHARYA, J.)

bp.

 
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