Poonawalla Fincorp Limited vs Gaurav Dagar And Ors
2023 Latest Caselaw 1733 Cal/2

OD-61

                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/123/2020

                        POONAWALLA FINCORP LIMITED
                                   VS
                          GAURAV DAGAR AND ORS.



BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 28th July, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...for the petitioner/award-holder

The Court: The Advocate-on-Record of the award-holder submits that the

judgment-debtor has approached the award-holder for a settlement and has

also paid a substantial amount of money. The Advocate-on-Record hence does

not seek extension of warrant of arrest but seeks an adjournment in the

matter.

List this matter on 8th September, 2023.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)