Keventer Agro Limited vs Amit Kumar Dhara
2023 Latest Caselaw 1685 Cal/2

OD-57

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                  EC/63/2013

                           KEVENTER AGRO LIMITED
                                    VS
                             AMIT KUMAR DHARA


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th July, 2023.

Appearance:

Mr. Soumabho Ghosh, Adv.

Mr. Debayan Sen, Adv.

...for the award-holder

The Court:- The Advocates appearing on behalf of the judgment-debtor

undertake to serve a copy of this Affidavit of Assets filed in Court on 12th April,

2023 to the decree-holder.

Let this matter appear in the Monthly List of August, 2023 under the

heading "Examination of the Judgement-Debtor".

(RAVI KRISHAN KAPUR, J.)

S.Bag