Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kotak Mahindra Bank Ltd vs Mohammed Mujahid Azam & Anr
2023 Latest Caselaw 1684 Cal/2

Citation : 2023 Latest Caselaw 1684 Cal/2
Judgement Date : 25 July, 2023

Calcutta High Court
Kotak Mahindra Bank Ltd vs Mohammed Mujahid Azam & Anr on 25 July, 2023
OD-34
                        IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                     EC/309/2014

                         KOTAK MAHINDRA BANK LTD.
                                    VS
                       MOHAMMED MUJAHID AZAM & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th July, 2023

Appearance:

Ms. S. Das, Adv.

The Court:- The award holder is directed to serve a notice on the judgment

debtors in terms of the earlier orders of Court.

The time to file the Affidavit of Assets filed by the judgment debtors is

extended till the returnable date.

Let this matter appear in the Monthly List of September, 2023.

(RAVI KRISHAN KAPUR, J.) D.Ghosh

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter