Kotak Mahindra Bank Ltd vs Vijay Mining Pvt Ltd & Ors
2023 Latest Caselaw 1676 Cal/2

OD-42
                         IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                    EC/414/2014

                           KOTAK MAHINDRA BANK LTD.
                                       VS
                           VIJAY MINING PVT LTD & ORS.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th July, 2023

Appearance:

Ms. S. Das, Adv.

The Court:- It is submitted on behalf of the decree holder that during the

pendency of this proceeding, the parties have settled their disputes.

The judgment debtors remain unrepresented.

Accordingly, EC/414/2014 stands disposed of as infructuous.

Interim orders, if any, stand vacated.

(RAVI KRISHAN KAPUR, J.) D.Ghosh