Srei Equipment Finance Limited vs Prabir Mondal
2023 Latest Caselaw 1647 Cal/2

OD-74

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                                    EC/313/2019
                                  IA NO: GA/1/2022

                         SREI EQUIPMENT FINANCE LIMITED
                                       VS
                                 PRABIR MONDAL


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th July, 2023 Appearance:

Mr. Swatarup Banerjee, Adv. Mr. Subhankar Chakraborty, Adv.

Ms. Ruchira Manna, Adv.

Mr. L. Mondal, Adv.

The Court: At the instance of the parties, let this matter appear on 3 August,

2023 under the heading 'Examination of judgment-debtors'.

(RAVI KRISHAN KAPUR, J.)

s.pal