Bridge Track And Tower Private ... vs Simplex Infrastructures Limited
2023 Latest Caselaw 1616 Cal/2

OCD-1
                                   ORDER SHEET

                                    AP/291/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                  BRIDGE TRACK AND TOWER PRIVATE LIMITED
                                  Versus
                     SIMPLEX INFRASTRUCTURES LIMITED


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 18th July, 2023.

Appearance:

Mr. Priyankar Saha, Adv.

Mr. Debraj Sahu, Adv.

The Court: The Court had some points which were required to be

clarified by learned counsel appearing for the parties.

List this matter tomorrow i.e., on 19th July, 2023 under the heading "For

Judgment".

The advocate-on-record of the petitioner should take steps for listing the

Section 11 application in the Non-Commercial Division.

The judgment will only be in the Section 9 application.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar