Citation : 2023 Latest Caselaw 1551 Cal/2
Judgement Date : 13 July, 2023
OCD-2
ORDER SHEET
AP/174/2022
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
THE WEST BENGAL SMALL INDUSTRIES DEVELOPMENT
CORPORATION LTD WBSIDC
VS
KAUSHALYA INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD KIDCO
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 13th July, 2023.
Appearance:
Mr. Swarnendu Ghosh, Adv.
Mr. Kamal Kr. Chattopadhyay, Adv.
Ms. Suchismita Ghosh, Adv.
Mr. Tanjir Ali, Adv.
...for the petitioner
Mr. Jaydip Kar, Sr. Adv.
Ms. Manju Bhuteria, Adv.
Ms. Shreya Choudhury, Adv.
...for the respondent
The Court: Learned counsel appearing for the petitioner and the
respondent have referred to certain paragraphs in the Notes to clarify the facts.
List this matter on 26th July, 2023 under the heading 'For Judgment'.
(MOUSHUMI BHATTACHARYA, J.)
R.Bhar
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