Represented By Its Karta Shanti ... vs Pankaj Shah
2023 Latest Caselaw 1521 Cal/2

O-12
                                 ORDER SHEET

                                  EC/285/2018

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                         S. K. SURANA (HUF)
            REPRESENTED BY ITS KARTA SHANTI KUMAR SURANA
                                Versus
                            PANKAJ SHAH


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 6th July, 2023.

                                                                       Appearance:
                                                   Mr. Satadeep Bhattacharya, Adv.
                                                        Mr. Jai Kumar Surana, Adv.
                                                            Mr. Dhruv Surana, Adv.
                                                                 ...for the petitioner

                                                            Mr. Prantik Gorai, Adv.
                                                     Mr. Souma Bhattacharya, Adv.
                                                     Mr. Atanu Bhattacharya, Adv.
                                                               ..for the respondent

The Court: Learned counsel appearing for the parties inform the Court

that the judgment-debtor has not acted in terms of the proposed settlement for

the last four years. Counsel submits that the judgment-debtor was last

examined in Court on 12th July, 2019.

List this matter on 21st July, 2023, for examination of the judgment-

debtor.

(MOUSHUMI BHATTACHARYA, J.)

bp.