Tradecom Private Limited) And Anr vs Samiran Gain
2023 Latest Caselaw 1477 Cal/2

U/L-1
                         IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                     EC/61/2023

        CELICA MOTOCORP PRIVATE LIMITED (FORMERLY KNOWN AS D. J.
                  TRADECOM PRIVATE LIMITED) AND ANR.
                                   VS
                             SAMIRAN GAIN

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd July, 2023

Appearance:

Mr. Soumya Ray, Adv.

Ms. Anwesha Saha, Adv.

...for the judgment-debtor

The Court:- By consent of the parties the matter is treated as on the Day's

List.

It is submitted by both the parties that the matter was heard extensively

on 28th June, 2023 and the same was marked as "Part Heard". Inadvertently the

order does not record this fact.

Let this proceeding be marked as "Part Heard" by consent of the parties.

The order dated 28th June, 2023 stands modified to the aforesaid extent.

Let this matter appear on the returnable date, i.e., 6 th July, 2023.

(RAVI KRISHAN KAPUR, J.)

T.O.

A.R.(C.R.)