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Nipu Sk @ Taslim vs Unknown
2023 Latest Caselaw 859 Cal

Citation : 2023 Latest Caselaw 859 Cal
Judgement Date : 31 January, 2023

Calcutta High Court (Appellete Side)
Nipu Sk @ Taslim vs Unknown on 31 January, 2023

31.01.2023 Serial no.56 Dd

CRA 295 of 2021

With CRAN 1 of 2021 In the matter of : Nipu Sk @ Taslim ... ...Appellant

Mr. Miloln Mukherjee, ld. Sr. adv. Mr. Rana Mukherjee, Mr. K. M. Rahman, Advocates .. ...For the appellant

Mr. Neguive Ahmed, ld. APP Ms. Trina Mitra, Advocates ... ...For the State

Department will submit a report as to whether, the other conviction preferred any appeal against the impugned judgment of conviction dated September 9, 2021 and the impugned order of sentence dated September 10, 2021 passed by the learned Additional District and Sessions Judge, 5th Court, Malda in Sessions Case no. 303 of 2018 on the next date.

List the appeal on February 7, 2023. In the event, there is another appeal by the other convict, the same will also be listed on such date.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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