Cognition Projects Pvt. Ltd. & Anr vs Damodar Valley Corporation & Ors
2023 Latest Caselaw 807 Cal

30.01.2023 sayandeep

WPA 15973 of 2022

Cognition Projects Pvt. Ltd. & Anr.

-Versus-

Damodar Valley Corporation & Ors.

Mr. Subhabrata Datta Mr. Aranya Saha ..... for the petitioners Mr. Swarajit Dey ......for the DVC

Learned counsel appearing for the petitioners

submits that the Judgment delivered by this Court on

19.01.2023 should mention WPA 15973 of 2022 in the

cause title of the first page of the Judgment instead of

WPA 15973 of 2021.

Let this correction be made on the Judgement

dated 19.01.2023 as directed above.

Let this order be made part of the said Judgment.

Other parts of the said Judgment shall remain

unaltered.

(Moushumi Bhattacharya, J.)