Vishnu Narayan Kashyap And Anr vs M/S Nano Properties
2023 Latest Caselaw 75 Cal/2

OD-7


                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                  IA NO. GA/1/2022
                                   In EC/373/2022

                       VISHNU NARAYAN KASHYAP AND ANR
                                     Vs
                            M/S NANO PROPERTIES


   BEFORE:
   The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 6th January, 2023.

Appearance :

Mr. A. Sinha, Adv.

...for the decree-holder

Mr. Meghnad Dutta, Adv.

Mr. Arindam Paul, Adv.

...for the judgment-debtor

The Court: The prayer for filing Affidavit-in-Opposition against the

application under Section 47 is extended till 18th January, 2023.

Affidavit-in-Reply thereto, if any, be filed within one week thereafter.

Let this matter appear on 1st February, 2023.

(AJOY KUMAR MUKHERJEE, J.)

S.Bag