(Formerly Known As Tractors India ... vs Kridhya Infra Limited
2023 Latest Caselaw 69 Cal/2

ODC 10

                               ORDER SHEET
                                EC/241/2021
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


                 GAINWELL COMMOSALES PRIVATE LIMITED
           (FORMERLY KNOWN AS TRACTORS INDIA PRIVATE LIMITED)
                                  VS
                        KRIDHYA INFRA LIMITED



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 6th January, 2023.

Appearance:

Mr. Soumabho Ghose, Adv.

Mr.Shounak Mitra, Adv.

Ms. Prerona Banerjee, Adv.

The Court: Since none appears on behalf of the judgment-debtor in spite of

order passed on 16th December, 2022, the warrant of arrest issued on 3rd

August, 2022 is revived.

The matter is made returnable six weeks hence.

The jurisdictional Superintendent of Police and the Officer-in-Charge of the

local Police Station are directed to implement this order and ensure due

execution of the warrant of arrest and production of the aforesaid principal

officers of the company before this Court on or before the returnable date.

(SHEKHAR B. SARAF, J.) B.Pal