Citation : 2023 Latest Caselaw 687 Cal
Judgement Date : 20 January, 2023
20.01.2023
AN/Ct. No.25 WPA 7222 of 2020 with CAN 1 of 2020
Vikash Kumar versus United Bank of India & ors.
Mr. Soumya Majumdar Mr. Samrat Dey Paul ... for the petitioner
Ms. Parna Roy Chowdhury ... for the U.B.I.
Heard learned counsel for the parties at length.
Hearing is concluded. Judgment stands reserved.
Parties will be at liberty to file their written notes on
or before 03.02.2023.
(Hiranmay Bhattacharyya, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!