Jiban Krishna Ghyosh & Anr vs The State Of West Bengal & Anr
2023 Latest Caselaw 683 Cal

20.01. 2023 item No.19 n.b.

ct. no. 551 CRR 1907 of 2017 with IA No. CRAN 9 of 2019(Old No. CRAN 4376 of 2019) + CRAN 13 of 2022

Jiban Krishna Ghyosh & Anr.

Vs.

The State of West Bengal & Anr.

Mr. Ayan Bhattacharjee, Mr. Asif Dewan, Mr. Sharequl Haque, Mr. Amitabrata Hait, Mr. Somdev Ash, ... for the petitioners. Mr. Vipul Kundalia, Mr. Tapan Bhanja, Mr. Anurag Roy, Ms. Uneaza Ali ..... for the Custom Authority.

Petitioner replied along with a copy of judgment of Hon'ble

Supreme Court.

Learned advocate appearing on behalf of the Custom

Authority submits that the Custom Authority may be permitted to

submit another judgment.

Accordingly, the matter is fixed on February 2, 2023 for

submission of the Custom Authority only on the law point.

All parties shall act on the server copy of this order duly

downloaded from the official website of this Court.

( Subhendu Samanta, J.)