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4 2023 Premanshu Sekhar Palai vs 8 The State Of West Bengal & Ors
2023 Latest Caselaw 595 Cal

Citation : 2023 Latest Caselaw 595 Cal
Judgement Date : 18 January, 2023

Calcutta High Court (Appellete Side)
4 2023 Premanshu Sekhar Palai vs 8 The State Of West Bengal & Ors on 18 January, 2023
Ct.
No.   18.01                   W.P.A. 17135 of 2011
14    2023                       Premanshu Sekhar Palai
                                         -Versus-
 8                            The State of West Bengal & Ors.
akb

              Mr. Anjan Bhattacharya
              Mr. Sanjay Patra
              Ms. Anita Shaw            ...For the Petitioner

              Mr. Supriyo Chattopadhyay
              Mr. Sabyasachi Mondal     ...For the State Respondents

Heard Mr. Supriyo Chattopadhyay, learned Lawyer appearing for the State respondents.

I have also heard Mr. Anjan Bhattacharya, learned Lawyer appearing for the petitioner.

Hearing stands concluded. The matter is reserved for judgment.

( Rabindranath Samanta, J.)

 
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