Octavias Tea And Industries ... vs The New India Assurance Co. Ltd
2023 Latest Caselaw 59 Cal/2

OD-38
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                  CS/137/2007
                               IA NO: GA/3/2022

                    OCTAVIAS TEA AND INDUSTRIES LIMITED
                                    VS
                     THE NEW INDIA ASSURANCE CO. LTD.

BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 05TH JANUARY, 2023 Appearance :

Mr. Abhirup Chakraborty, Adv.

... for the plaintiff.

Mr. S. N. Ganguly, Adv. Mr. R. Bhattacharya, Adv. ... for the judgment debtor.

The Court : Let the matter appear in the list on 20th January, 2023.

(SUGATO MAJUMDAR, J.)

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