Citation : 2023 Latest Caselaw 589 Cal
Judgement Date : 18 January, 2023
18.01.2023 CRA 437 of 2005 S/L. 10 Court No.12 In the matter of: Arjun Kora Suvayan/ Sourav ....Appellant.
Mr. Partha Sarathi Bhattacharya Mr. Asim Kumar Niyogi ...for the appellant.
Mr. Prasun Kumar Dutta, APP Md. Kutubuddin Mr. Santanu Deb Roy ...for the State.
Heard learned Counsel for both the parties.
Hearing concluded.
Judgment reserved.
(Chitta Ranjan Dash, J.)
(Partha Sarathi Sen, J.)
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