Jagrati Trade Services Private ... vs Deepak Bhargava And Ors
2023 Latest Caselaw 58 Cal/2

ODC 32

                                 ORDER SHEET
                               IA NO.GA/1/2022
                                      In
                                APO/108/2022
                       IN THE HIGH COURT AT CALCUTTA
                        CIVIL APPELLATE JURISDICTION
                            COMMERCIAL DIVISION



                  JAGRATI TRADE SERVICES PRIVATE LIMITED
                                   VS
                       DEEPAK BHARGAVA AND ORS.



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 5th January, 2023.


                                                                       Appearance:
                                                     Mr. Ratnanko Banerji, Sr. Adv.
                                                             Mr. Anirban Ray, Adv.
                                                          Mr. Rudrajit Sarkar, Adv.
                                                       Mr. Debangshu Dinda, Adv.
                                                       Mr. Jai Kumar Surana, Adv.
                                                           Ms. Arundhuti Roy, Adv.
                                                                 ...for the petitioner

                                                          Mr. Jishnu Saha, Sr. Adv.
                                                       Mr. Arindam Banerjee, Adv.
                                                    ...for the respondent nos.1 to 13

Mr. Zeeshan Haque, Adv. Mr. S. Chaudhary, Adv. ...for the respondent no.14

The Court: Heard counsel appearing on behalf of the parties. Judgment

reserved.

(SHEKHAR B. SARAF, J.) B.Pal