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D.Hira Dulal Chandra Pandey vs Cbi
2023 Latest Caselaw 518 Cal

Citation : 2023 Latest Caselaw 518 Cal
Judgement Date : 17 January, 2023

Calcutta High Court (Appellete Side)
D.Hira Dulal Chandra Pandey vs Cbi on 17 January, 2023

17.01.2023

Court No.35 Item No. 27 CRA 467 of 2010

D.Hira Dulal Chandra Pandey Vs.

CBI

Ms. Minoti Gomes.

... for the appellant

Mr. Dipankar Dandapath, Ms. Oishani Mukherjee.

... for the CBI

Hearing of the matter is concluded. Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

 
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