Minati Halder & Ors vs Unknown
2023 Latest Caselaw 477 Cal

16.01.2023 61 to 67

(AD)

C.R.A. 9 of 2020 IA No.:CRAN 2 of 2020 (Old No.:CRAN 3107 of 2020)

In the matter of: Minati Halder & Ors.

... appellants.

with C.R.A. 102 of 2020 with C.R.A. 232 of 2020 with C.R.A. 242 of 2020 with C.R.A. 246 of 2020 with C.R.A. 285 of 2020 with C.R.A. 373 of 2021 IA NO.:CRAN 2 of 2022

Mr. Souvik Mitter Ms. Amrita Maji Ms. Rajnandini Das ....for the appellants in CRA 9 of 2020 & CRA 285 of 2020

Mr. Milon Mukherjee, Ld. Sr. ADvocate Mr. Biswajit Manna ....for the appellant in CRA 242 of 2020

Mr. Somnath Ghoshal Ms. Anupama Chakraborty Mr. Sahid Uddin ....for the appellant in CRA 232 of 2020

Ms. Anasuya Sinha Mr. Avishek Sinha Ms. Jonaki Saha ....for the appellants in CRA 102 of 2020, CRA 246 of 2020, CRA 373 of 2021.

Mr. Madhusudan Sur, Ld. APP

Mr. Dipankar Paramanick ....for the State in all the appeals.

Heard the learned Advocates for the appellants and the

learned Advocate for the State.

Written notes on arguments submitted on behalf of the

appellants be taken on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)