Razia Sultana vs State Of West Bengal & Ors
2023 Latest Caselaw 468 Cal

    2.
16-01-2023
 debajyoti
(Ct. no.06)
                            MAT 29 of 2023
                                   +
                           IA NO:CAN/1/2023

                              Razia Sultana
                                   Vs.
                        State of West Bengal & Ors.

               Mr. Ritzu Ghosal,
               Mr. Mrityunjoy Chatterjee,
               Mr. Ravi Ranjan Kumar
                                            ... For the Appellant.
               Mr. Pantu Deb Roy,
               Mr. Subrata Guha Biswas,
                                            ... For the State.
               Mr. Uday Narayan Betal,
               Mr. Partha Sarathi Mondal
                                            ... For Respondent No.5.

Mr. Gangadhar Das, Mr. Tanmoy Chattopadhyay ... For Respondent No.6. Mr. Sunny Nandy, Ms. Riya Das ... For Proforma Respondent Nos.7-9. Mr. Rishav Kr. Thakur, Mr. Saket Sharma ... For the Intervenor.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)