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D.Hira Champa Pandit vs Mantu Pati & Ors
2023 Latest Caselaw 465 Cal

Citation : 2023 Latest Caselaw 465 Cal
Judgement Date : 16 January, 2023

Calcutta High Court (Appellete Side)
D.Hira Champa Pandit vs Mantu Pati & Ors on 16 January, 2023

16.01.2023

Court No.35 Item No. 68 CRA 91 of 2012

D.Hira Champa Pandit Vs.

Mantu Pati & Ors.

Ms. Sibangi Chattopadhyay, for the amicus curiae, Ms. Sruti Dey. Adv.

Mr. N.P. Agarwala, Mr. Pratick Bose.

... for the State

Hearing of the matter is concluded. Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

l

 
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