Bengal Homeopathic Medical ... vs The Union Of India & Ors
2023 Latest Caselaw 460 Cal

16.01.2023
    ap
    07


                                WPA 17649 of 2022

                  Bengal Homeopathic Medical College & Hospital
                                      Vs.
                            The Union of India & Ors.

                         Mr. Maly Dhar
                         Mr. Arindam Sen
                         Mr. Santanu Das
                         Mr. Sagnik Bhattacharya
                         Mr. Rishav Gupta
                               ... For the petitioner.

                         Mr. Debopriya Gupta
                              ... For National Commission for
                              Homeopathy.

                         Mr. Rudrajyati Bhattacharya
                         Ms. Ranjana Chatterjee
                              ... For the respondent.

Mr. Arindam Chattopadhyay Ms. Lipika Chatterjee ... For the State.

On the joint prayer of the learned advocates for

the parties, list this matter on February 09, 2023 under

the heading 'To Be Mentioned'.

Mr. Gupta, learned advocate for the petitioner has

drawn attention of this Court to an order dated

December 14 of 2022 whereby the Supreme Court has

stayed the operation of the judgment and order passed

by Karnataka High Court on November 22, 2022 in WP

2161 of 2022.

(Kausik Chanda, J.)