Parijan Bibi vs Hazra Khatoon & Ors
2023 Latest Caselaw 453 Cal

S/L 51
16.01.2023

Suvayan CO 515 of 2019 With IA No. CAN 1 of 2019 (Old No. CAN 7867 of 2019)

Parijan Bibi Vs.

Hazra Khatoon & Ors.

Mr. Partha Pratim Roy Mr. Sarbananda Sanyal Ms. Poulami chakraborty ...for the petitioner.

Mr. Arijit Sarkar Ms. Prajaaini Das ...for the opposite parties.

Both parties are represented by their respective

learned Advocates.

The present revisional application is now taken up

for hearing.

Heard learned Advocates for both sides at length

and in full.

Judgment is reserved.

(Partha Sarathi Sen, J.)