Sri Santanu Kumar Ghosh & Anr vs The Kolkata Municipal ...
2023 Latest Caselaw 391 Cal

Citation : 2023 Latest Caselaw 391 Cal
Judgement Date : 13 January, 2023

Calcutta High Court (Appellete Side)

Sri Santanu Kumar Ghosh & Anr vs The Kolkata Municipal ... on 13 January, 2023

Item No.163


                          In The High Court At Calcutta
                           Constitutional Writ Jurisdiction
                                    Appellate Side


13.01.2023
  Ct-24
                                WPA 6471 of 2019
                         Sri Santanu Kumar Ghosh & Anr.
                                        v.
                     The Kolkata Municipal Corporation & Ors.


                    Mr. Surojit Samanta
                    Mr. Balai Lal Sahoo
                    Ms. Sohini Samanta
                         ... for the petitioners.

                    Mr. Sandip Kundu
                             ... for the respondent nos. 5 to 19.

Mr. Alok Kumar Ghosh Mr. Arijit Dey ... for KMC.

Hearing stands concluded and judgment is reserved.

Sh (Amrita Sinha, J.)

Download the LatestLaws.com Mobile App