Ct. 8 vs Sudhir Kumar Shit & Ors
2023 Latest Caselaw 390 Cal

Item-                                          SAT 371 of 2015
        13-01-2023
  6.

 sg

Miss Rekha Rani Shit & Anr.

Ct. 8 Versus Sudhir Kumar Shit & Ors.

Mr. Bhaskar Chandra Manna, Adv.

...for the appellants

On the prayer of Mr. Bhaskar Chandra Manna, learned

Counsel for the appellants, the matter stands adjourned till 31st

January, 2023.

Mr. Manna shall be entitled to obtain certified copies of the

memorandum of appeal and the judgment filed along with the

memorandum of appeal from the department.

The defects shall be removed in the meantime.

A revised report shall be filed by the Stamp Reporter after

removal of the defects.

(Uday Kumar, J.) (Soumen Sen, J.)