Anil Mandal vs Unknown
2023 Latest Caselaw 310 Cal

10.01.2023
 Serial no.45
  Aloke
                                  CRA 92 of 2020


                In the matter of : Anil Mandal
                                                                  ... ... Appellant

                               Mr. Aniruddha Singh, Advocate
                               Mr. Avishek Bhandari, Advocate
                               Mr. Hemanda Kr. Das, Advocate
                               Mr. Nepesh Majhi, Advocate
                                                          ... ... For the Appellant
                               Mr. S.S. Roy, Advocate
                               Mr. Santanu Banaerjee, Advocate
                               Mr. Pronojit Roy, Advocate
                                            ... ... For the Opposite Party Nos. 2 to 8

                               Mr. Sandipan Ganguly, ld. Sr. Advocate
                               Mr. Bihash Kr. Mukherjee, Advocate
                               Mr. Sourav Kr. Mukherjee, Advocate
                               Ms. Manaswita Mukherjee, Advocate
                               Mr. Niladri Chakraborty, Advocate
                                               ... ... For the Opposite Party No. 9

                               Mr. Saswata Gopal Mukherjee, ld. PP
                               Mr. Sandip Chakraborty, Advocate
                                                    ... ... For the State


                         Heard the learned Advocate appearing for the respondent

nos. 2 to 8 and respondent no. 9.

Heard the learned Advocate appearing for the State. Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)