WPA/13581/2012
2023 Latest Caselaw 303 Cal

Citation : 2023 Latest Caselaw 303 Cal
Judgement Date : 10 January, 2023

Calcutta High Court (Appellete Side)

WPA/13581/2012 on 10 January, 2023

   4
10.01.2023                WPA 13581 of 2012
  ssi

   Ct 39


                        Mr. Rahul Karmakar
                        Mr. Sounak Mukherjee
                                      ...for the petitioners
                        Mr. Amitesh Banerjee, Sr. Adv
                        Mr. Suddhadev Adak
                                      ...for the State
                        Mr. Ashok Kr. Banerjee, Sr. Adv
                        Mr. Debabrata Banerjee
                        Mr. S. K. Chakraborty
                                      ...for respondent nos. 3, 4

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

Download the LatestLaws.com Mobile App