Citation : 2023 Latest Caselaw 30 Cal/2
Judgement Date : 4 January, 2023
OD 5
ORDER SHEET
IA NO.GA/1/2022
In
RVWO/32/2022
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
SARADA CONSTRUCTION
VS
BHUPENDRA PRAMANIK AND ORS
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date: 4th January, 2023.
Appearance:
Mr. Saurabh Guha Thakurata, Adv.
Mr. Bikash Kumar Roy, Adv. Mr. Nilanjana Sarkar, Adv.
Mr. P. Bharara, Adv.
Mr. Ashim Roy, Adv.
Mr. Sutanu Chakrabarti, Adv.
The Court: Parties are directed to file notes of arguments within a week
along with the judgments they are relying on.
Let this matter appear two weeks hence for hearing.
(SHEKHAR B. SARAF, J.) B.Pal
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