Tapas @ Pintu Das vs Unknown
2023 Latest Caselaw 289 Cal

10.01.2023 CRA 97 of 2007 S/L. 20 With Court No.12 Suvayan/ IA No: CRAN 2 of 2007 (Old No: CRAN 565 of 2007) Sourav In the matter of: Tapas @ Pintu Das ....Appellant.

Ms. Kakali Chatterjee Mr. Debasish Chatterjee ...for the appellant

Mr. Madhusudan Sur Mr. Manoranjan Mahata ...for the State.

Heard learned Counsel for both the parties.

Hearing concluded.

Judgment reserved.

Learned Counsel for both sides are directed to file written

notes of submission or memo of citations latest by next Friday, i.e.,

13.01.2023.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)