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National Ins. Co. Ltd vs Anup Kr. Samanta & Anr
2023 Latest Caselaw 288 Cal

Citation : 2023 Latest Caselaw 288 Cal
Judgement Date : 10 January, 2023

Calcutta High Court (Appellete Side)
National Ins. Co. Ltd vs Anup Kr. Samanta & Anr on 10 January, 2023

10.01.2023 sayandeep

FMAT(MV) 517 of 2022 With IA NO:CAN/1/2022

National Ins. Co. Ltd.

-Versus-

Anup Kr. Samanta & Anr.

Mr. Rajesh Singh .....for the appellant-Ins. Company

Mr. Rajesh Singh, learned advocate for the

appellant-Insurance Company submits that the

Insurance company has already filed the certified copy

of the impugned Judgment and award on 17th

December, 2022.

Department is directed to furnish report as to

whether the appeal has been preferred within statutory

period of limitation or not by the next date positively.

Let the matter appear on 19th January, 2023

under the heading "Application."

(Bivas Pattanayak, J.)

 
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