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M/S. Neo Carbons Pvt. Ltd vs National Insurance Company ...
2023 Latest Caselaw 279 Cal/2

Citation : 2023 Latest Caselaw 279 Cal/2
Judgement Date : 31 January, 2023

Calcutta High Court
M/S. Neo Carbons Pvt. Ltd vs National Insurance Company ... on 31 January, 2023
ORDER SHEET
                                                                         OCD-8


                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                           IA No. GA/3/2022
                                   In
                              CS/45/2022
                     M/S. NEO CARBONS PVT. LTD.
                               VERSUS
                NATIONAL INSURANCE COMPANY LIMITED

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 31st January, 2023.

Appearance:

Ms. Anupa Banerjee, Adv.

For the Petitioner.

Mr. Debajyoti Datta, Adv. Mr. Arijeet Doss Mullick, Adv.

For the NICL

The Court:- Hearing is concluded. Judgment is reserved.

(ARINDAM MUKHERJEE, J.)

snn

 
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