Eastern Copper Manufacturing ... vs Latasha Exports Limited & Anr
2023 Latest Caselaw 275 Cal/2

OD-1

                       IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL SIDE
                        Ordinary Original Civil Jurisdiction

                                  EC/123/2015

             EASTERN COPPER MANUFACTURING COMPANY PVT LTD
                                  VS
                     LATASHA EXPORTS LIMITED & ANR.


  BEFORE:
  The Hon'ble JUSTICE BIBHAS RANJAN DE

Date : 31st January, 2023

Appearance:

Ms. Sonia Sharma, Adv.

Mr. Souradeep Banerjee, Adv.

...for the decree-holder

The Court :- Learned Advocate appearing on behalf of the decree-holder

appears and prays for accommodation for two weeks.

Neither the judgment-debtors nor any other person appears on behalf of

the judgment-debtors.

The judgment-debtors are directed to appear before this Court on 16th

February, 2023 for examination.

Learned Advocate appearing on behalf of the decree-holder is directed to

serve notice upon the judgment-debtors as well as Advocate-on-Record on his

behalf in the meantime.

Let this matter appear on 16th February, 2023.

(BIBHAS RANJAN DE, J.)

S.Bag