Smifs Ltd vs Castle Distribution Pvt. Ltd
2023 Latest Caselaw 274 Cal/2

Unlisted
                                   ORDER SHEET
                                    EC/231/2022
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                               COMMERCIAL DIVISION

                                     SMIFS LTD.
                                      VERSUS
                            CASTLE DISTRIBUTION PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 31st January, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Sariful Haque, Adv.

Mr. Rajib Mullick, Adv.

Ms. Sonia Mukherjee, Adv.

Mr. Triptimoy Talukder, Adv.

Mr. Diptomoy Talukdar, Adv.

Ms. Chanchala Chatterjee, Adv.

The Court: Mr. Sanjay Kumar Kejriwal, has surrendered in Court today. He has

deposed and submitted that he shall file his affidavit of assets in Form No.16 A,

Appendix-E of the Code of Civil Procedure, 1908 within a period of two weeks.

Accordingly, he is directed to file affidavit of assets and serve a copy of the same

upon the counsel appearing on behalf of the petitioner within a period of two weeks from

date.

Mr. Sanjay Kumar Kejriwal is discharged from the custody of this Court and

warrant of arrest is kept in abeyance for the time being.

Matter to appear on 17th March, 2023 for examination of the judgment-debtor.

He is directed to be present on that date.

(SHEKHAR B. SARAF, J.) sp/