DR/1/2022
2023 Latest Caselaw 27 Cal

02.01.2023 129 & 130

KAUSHIK CAV

C.R.A. (DB) 130 of 2022 With D.R. 1 of 2022

Mr. Sekhar Kumar Basu Mr. Soubhik Mitter Ms. Rajnandini Das Mr. Karan Bapuli ... for the appellant

Mr. Ranabir Roychowdhury Mr. Sandip Chakraborty Mr. Mainak Gupta ... for the State

Heard the learned senior advocates for the appellant at

length.

Heard the learned advocates for the State at length.

None appears for the de-facto complainant.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)