Ranjit Kumar Pathak vs M/S Cholamandalam Investment And ...
2023 Latest Caselaw 260 Cal/2

ODC 32

                                  ORDER SHEET
                                IA NO.GA/1/2022
                                       In
                                 APO/105/2022
                        IN THE HIGH COURT AT CALCUTTA
                         CIVIL APPELLATE JURISDICTION
                             COMMERCIAL DIVISION


                        RANJIT KUMAR PATHAK
                                 VS
        M/S CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD.



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 30th January, 2023.


                                                                          Appearance:
                                                                 Mr. Ranjit Singh, Adv.
                                                     Mrs. Pooja Sett Chakraborty, Adv.
                                                             ...for the judgment-debtor


        The Court: Counsel appearing on behalf of the petitioner is directed to

serve a copy of the Memorandum of Appeal upon the counsel appearing on behalf

of the respondent.

Let this matter appear two weeks hence.

The subsisting interim order is extended till March 31, 2023.

(SHEKHAR B. SARAF, J.) B.Pal