Citation : 2023 Latest Caselaw 243 Cal
Judgement Date : 9 January, 2023
09.01.2023 CRA 290 of 2005 S/L. 9 to With
Court No.12 IA No: CRAN 2 of 2006 (Old No. CRAN 1978 of 2006) Suvayan/ With Sourav IA No: CRAN 3 of 2010 (Old No. CRAN 159 of 2010) With CRA 364 of 2007 With IA No: CRAN 2 of 2014 (Old No. CRAN 3587 of 2014) With CRA 744 of 2005 With IA No: CRAN 5 of 2012 (Old No. CRAN 2215 of 2012)
In the matter of: Bidyut Mallick ....Appellant.
Mr. Partha Sarathi Bhattacharyya ...for the appellant.
Mr. S. G. Mukherji, Ld. PP Ms. Zareen N. Khan Md. Kutubuddin ...for the State.
Heard learned Counsel for both the parties.
Hearing concluded.
Judgment reserved.
Learned Counsel for both the parties are requested to file their
written notes of submission by January 17, 2023.
(Chitta Ranjan Dash, J.)
(Partha Sarathi Sen, J.)
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