Citation : 2023 Latest Caselaw 241 Cal
Judgement Date : 9 January, 2023
S/L 25 09.01.2023
Sourav/ Suvayan CO 2024 of 2021
Jadab Chandra Haldar Vs.
Indranil Haldar
Mr. Rwitendra Banerjee Mr. Shibasis Chatterjee ... for the petitioner.
Mr. Mani Sankar Chattopadhyay ... for the opposite party.
Both the parties are represented by their respective
learned advocates.
The revisional application is taken up for hearing.
Heard both the sides at length.
Judgment is reserved.
(Partha Sarathi Sen, J.)
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