Mainak Bose vs Uttam Shaw
2023 Latest Caselaw 220 Cal/2

OD-6
                               ORDER SHEET

                                EC/446/2022

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                               MAINAK BOSE
                                 VERSUS
                               UTTAM SHAW


  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 20th January, 2023 Appearance:

Mr. S. N. Mitra, Sr. Adv.

Mr. Debdut Mukherjee, Adv.

Mr. Anurag Bagaria, Adv.

Ms. Parna Mukherjee, Adv.

The Court: Judgment-debtor, Uttam Shaw, is personally present in

Court today.

Learned advocate appearing on behalf of the judgment-debtor

submits that her client wants to take change with immediate effect and as

such prays for accommodation.

The instruction sheet in such regard is kept on record.

The judgment-debtor is directed to be personally present on 1st

February, 2023, for examination by the decree-holder.

(AJOY KUMAR MUKHERJEE, J.)

sg.