Srei Equipment Finance Limited vs Rachna Jaiswal And Anr
2023 Latest Caselaw 215 Cal/2

OD-20
                                  ORDER SHEET

                                   EC/212/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                       SREI EQUIPMENT FINANCE LIMITED
                                    VS
                          RACHNA JAISWAL AND ANR


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 20th January, 2023


                                                                         Appearance:
                                                       Mr. Siddhartho Banerjee, Adv.
                                                                  Ms. S. Haque, Adv.
                                                              Mr. Raushan Ray, Adv.
                                                           ...for the judgment-debtors


         The Court: The matter is adjourned for a period of eight weeks.

         The respondent award-debtors are present in Court. Their presence is

recorded.

(SHEKHAR B. SARAF, J.)

R.Bhar