Idfc First Bank Ltd vs Richa Halder
2023 Latest Caselaw 200 Cal/2

Citation : 2023 Latest Caselaw 200 Cal/2
Judgement Date : 19 January, 2023

Calcutta High Court

Idfc First Bank Ltd vs Richa Halder on 19 January, 2023

ODC 16
                              ORDER SHEET
                               EC/321/2022
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          COMMERCIAL DIVISION


                            IDFC FIRST BANK LTD
                                     VS
                               RICHA HALDER



  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 19th January, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett Chakraborty, Adv.

The Court: Affidavit of assets has been filed by the award debtors in this

matter.

Accordingly, let this matter be fixed for examination of judgment debtor on

3rd March, 2023.

(SHEKHAR B. SARAF, J.) sp/

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