The Kolkata Municipal ... vs State Of West Bengal And Ors
2023 Latest Caselaw 196 Cal/2

OD-4
                         IN THE HIGH COURT AT CALCUTTA
                       CONSTITUTIONAL WRIT JURISDICTION
                                 ORIGINAL SIDE

                                  WPO/2289/2022
                                 IA NO: GA/1/2022

                THE KOLKATA MUNICIPAL CORPORATION AND ORS.
                                    VS.
                      STATE OF WEST BENGAL AND ORS.



BEFORE :
THE HON'BLE JUSTICE SUVRA GHOSH
Date : 19th January, 2023
                                                                            Appearance :
                                                                    Mr. A. K. Ghosh, Adv.
                                                               Mr. Ranjit Chatterjee, Adv.
                                                    Mr. Gopal Ch. Das, Adv...for petitioner.

                                                             Mr. Soumabha Ghosh, Adv.
                                                                   Mr. Pushan Kar, Adv.
                                              Mr. Sagnik Majumder, Adv....for respondent.

Mr. Naba Kr. Das, Adv. Mr. Supratim Dhar, Adv.

Mr. D. Gomes, Adv.

Mr. Subrata Das, Adv. ...for State.

The Court : - Argument concluded. Judgment reserved.

(SUVRA GHOSH, J.)

Pkd.