Ram Nath Jhunjhunwala vs Saha & Co
2023 Latest Caselaw 186 Cal/2

OD -109


                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE
                                    IA GA 2/2022
                                    CS 156/2017

                               RAM NATH JHUNJHUNWALA
                                       VERSUS
                                     SAHA & CO.


      BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date: 18th January, 2023.

APPEARANCE:

Mr. Debnath Ghosh,Adv.

Mr. Sarosij Dasgupta,Adv.

Ms. Saheli Bose,Adv.

...for the plaintiff.

Mr. Rishad Medora,Adv.

Mr. Abhirup Chakraborty,Adv.

...for the defendant.

The Court:- Counsel for the parties are present. Counsel for the

defendant has concluded his argument. Counsel for the plaintiff prays for time

to distinguish the new judgments relied by the Counsel for the defendant.

Let the matter appear on 20th February, 2023 at 3:45 pm.

(KRISHNA RAO, J.)

s.chandra/