Abp Private Limited vs Signet Media Service Private ...
2023 Latest Caselaw 185 Cal/2

OD-10
                                  ORDER SHEET

                                   EC/18/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                            ABP PRIVATE LIMITED
                                    VS
                    SIGNET MEDIA SERVICE PRIVATE LIMITED


   BEFORE:
   The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 18th January, 2023

Appearance:

Mr. Soumabho Ghosh, Adv.

Mr. Soumitra Datta, Adv.

...for the decree-holder

Mr. Subhabrata Datta, Adv.

Mr. Aranya Saha, Adv.

...for the judgment-debtor

The Court: Affidavit of assets filed by the judgment-debtor is taken on

record.

The judgment-debtor has submitted modified payment projection details,

a copy of which has been handed over today to the decree-holder.

Decree-holder seeks for an accommodation to take instructions.

Let the matter appear on 8th February, 2023.

(AJOY KUMAR MUKHERJEE, J.)

R.Bhar