J.H. Industrial Corporation vs Vijendra Kumar Goel
2023 Latest Caselaw 167 Cal/2

OD-1
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                EC/507/2016
                       J.H. INDUSTRIAL CORPORATION
                                   Versus
                           VIJENDRA KUMAR GOEL


BEFORE :
THE HON'BLE JUSTICE BIBHAS RANJAN DE
Date : JANUARY 17, 2023.

                                                                  Appearance :
                                                     Mr. Sourajit Dasgupta, Adv.
                                                             ....for decree holder
                                                     Mr. Siddharth Sharma Adv.
                                                           Mr. Rishav Dutt, Adv.
                                                           ...for judgment debtor

        The Court : Learned Advocate appearing on behalf of the judgment

debtor prays for accommodation as a last chance as judgment debtor could

not appear before this Court today.

            Learned Advocate appearing on behalf of the decree-holder opposes

the prayer.

            The judgment debtor is directed to appear before this Court on

2.2.2023

.

The matter is made returnable on 2nd February 2023.

(BIBHAS RANJAN DE, J.)

SN/GH