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Tci Finance Limited vs Godavari Commercial Services
2023 Latest Caselaw 146 Cal/2

Citation : 2023 Latest Caselaw 146 Cal/2
Judgement Date : 13 January, 2023

Calcutta High Court
Tci Finance Limited vs Godavari Commercial Services on 13 January, 2023
OD-6
                                   ORDER SHEET

                                   EC/288/2020
                                 IA No. GA/1/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                             TCI FINANCE LIMITED
                                    Versus
                       GODAVARI COMMERCIAL SERVICES
                          PRIVATE LIMITED AND ORS.


  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : January 13, 2023.

Appearance:

Mr. Sakya Sen, Adv.

Mr. M.S. Tiwari, Adv.

...for the judgment-debtors

Mr. Abhrajit Mitra, Sr. Adv.

Mr. Arif Ali, Adv.

Mr. Abhijit Sarkar, Adv. Mr. A.C. Kundu, Adv.

...for the award-holder

The Court: Heard learned counsel on behalf of the judgment-debtors in

connection with GA/1/2021.

Let the matter appear on 3rd February, 2023 for further hearing.

Both the parties will file their written notes of argument on the date fixed.

(AJOY KUMAR MUKHERJEE, J.)

sg.

 
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