Harsh Polyfabric Pvt Ltd vs Union Of India And Ors
2023 Latest Caselaw 130 Cal/2

OD 14
                           ORDER SHEET

                        WPO 235 of 2021
                         IA GA 1 of 2021
                IN THE HIGH COURT AT CALCUTTA
               CONSTITUTIONAL WRIT JURISDICTION
                         ORIGINAL SIDE

                       HARSH POLYFABRIC PVT LTD
                                 Vs
                       UNION OF INDIA AND ORS.

BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date 13th January, 2023 Appearance:

Mr. Rahul Tangri, Adv.

...For the Petitioner Mr. Soumitra Mukherjee, Adv.

...For the State Mr. K.K. Maiti, Adv.

Mr. Tapan Bhanja, Adv.

...For CGST Authority

The Court: In view of the judgment passed by this Court on 10th

January, 2023 in respect of the same petitioner relating to the same

issue which is involved in the present writ petition, on principle this

writ petition being 235 of 2021 is dismissed along with IA GA 1 of

2021 by holding that it will be governed principally by the judgment

dated 10th January, 2023 in WPO 588 of 2019.

(MD. NIZAMUDDIN, J.) TR/