Aditya Birla Finance Limited vs Aditya Khaitan And Ors
2023 Latest Caselaw 117 Cal/2

OD-10
                                EC/344/2022
                             IA NO: GA/1/2022
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                        ADITYA BIRLA FINANCE LIMITED
                                     VS
                          ADITYA KHAITAN AND ORS.



BEFORE:
The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE
Date : 11th January, 2023.
                                                                              Appearance:
                                                             Mr. Abhrajit Mitra, Sr. Adv.
                                                                Mr. Ritoban Sarkar, Adv.
                                                             Mr. S. Dutt Majumder, Adv.
                                                      Ms. Pubali Sinha Chowdhury, Adv.
                                                                       Ms. R. Sarkar, Adv.
                                                                  ... for judgment debtor.
                                                           Mr. Rahul Kumar Singh, Adv.
                                                                   ... for respondent no.2

Mr. Rohit Das, Adv.

Mr. Paritosh Sinha, Adv.

Ms. S. Das, Adv.

Mr. J. Roy, Adv.

...for award holder.

The Court:- Written Notes of Argument filed by the decree-holder be taken on

record.

The judgment-debtor seeks for an accommodation for two weeks.

Let this matter appear on 1st February, 2023.

(AJOY KUMAR MUKHERJEE, J.)

SK.